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State of Chattisgarh - Section

Section 104 in The Chhattisgarh Motor Vehicles Rules, 1994

104. Distinguishing Boards for Goods Carriage.

- Every goods carriage shall carry in a prominent place on the front of the vehicle a distinguishing board in Hindi with the letters ekyokgd [Substituted by Notification No. F. 5-1//Two/Eight-Trans./2003, dated 2.1.2004.] painted respectively in black on white background and in white on black background. The height and the width of each letter shall be not less than 12 centimetres and 6 centimetres, respectively.