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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Mizoram - Subsection

Section 91(4) in Mizoram Cooperative Societies Act, 2006

(4)The inquiry ordered or directed shall be completed within a period specified in the order and in any case, such period shall not exceed ninety days fro 1 the date of order or direction of inquiry