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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(4) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(4)Store vats shall be separately set apart and used for the storage of each of the following different kinds of spirits:
(a)Extra Neutral Alcohol manufactured by re-distilling molasses based Rectified spirit,
(b)Extra Neutral Alcohol manufactured by re-distilling Grain based Rectified spirit.
(c)Extra Neutral Alcohol manufactured by re-distilling Rectified spirit obtain from any other fermentative based.
(d)Malt spirit.
(e)Plain spirit.
(f)Spiced spirit.