Delhi High Court - Orders
Elgin Electronics Pvt Ltd vs State & Ors on 27 August, 2024
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~37-41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3970/2024 & CRL.M.A. 15136/2024
ELGIN ELECTRONICS PVT LTD .....Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE & ORS .....Respondents
Through: Mr. Hemant Mehla, APP with SI
Mukesh, P.S. Preet Vihar.
Mr. Satyendra Kumar, Advocate for
R-2 to 4.
+ CRL.M.C. 3973/2024 & CRL.M.A. 15140/2024
ELGIN ELECTRONICS PVT LTD .....Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE NCT OF DELHI AND ORS. .....Respondents
Through: Mr. Hemant Mehla, APP with SI
Mukesh, P.S. Preet Vihar.
Mr. Satyendra Kumar, Advocate for
R-2 to 4.
+ CRL.M.C. 3974/2024 & CRL.M.A. 15144/2024
ELGIN ELECTRONICS PVT LTD .....Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE NCT OF DELHI AND ORS. .....Respondents
Through: Mr. Hemant Mehla, APP with SI
Mukesh, P.S. Preet Vihar.
Mr. Satyendra Kumar, Advocate for
R-2 to 4.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/08/2024 at 00:08:20
+ CRL.M.C. 3989/2024 & CRL.M.A. 15182/2024, CRL.M.A.
15183/2024
ELGIN ELECTRONICS PVT LTD .....Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE NCT OF DELHI AND ORS. .....Respondents
Through: Mr. Hemant Mehla, APP with SI
Mukesh, P.S. Preet Vihar.
Mr. Satyendra Kumar, Advocate for
R-2 to 4.
+ CRL.M.C. 3990/2024 & CRL.M.A. 15199/2024, CRL.M.A.
15200/2024
ELGIN ELECTRONICS PVT LTD .....Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE & ORS .....Respondents
Through: Mr. Hemant Mehla, APP with SI
Mukesh, P.S. Preet Vihar.
Mr. Satyendra Kumar, Advocate for
R-2 to 4.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 27.08.2024
1. Learned counsel appearing for respondent Nos.2 to 4 seek time to file reply. Let the same be filed within six weeks with copy to the opposite counsel.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 00:08:20
2. List for arguments on 10.12.2024.
NEENA BANSAL KRISHNA, J AUGUST 27, 2024 rk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 00:08:21