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Delhi High Court - Orders

Elgin Electronics Pvt Ltd vs State & Ors on 27 August, 2024

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                                    $~37-41
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CRL.M.C. 3970/2024 & CRL.M.A. 15136/2024
                                         ELGIN ELECTRONICS PVT LTD                  .....Petitioner
                                                         Through: Mr. Puneet Goel, Advocate.

                                                                                      versus

                                                STATE & ORS                                                                     .....Respondents
                                                                                      Through:                Mr. Hemant Mehla, APP with SI
                                                                                                              Mukesh, P.S. Preet Vihar.
                                                                                                              Mr. Satyendra Kumar, Advocate for
                                                                                                              R-2 to 4.

                                    +           CRL.M.C. 3973/2024 & CRL.M.A. 15140/2024
                                                ELGIN ELECTRONICS PVT LTD               .....Petitioner
                                                             Through: Mr. Puneet Goel, Advocate.

                                                                                      versus

                                                STATE NCT OF DELHI AND ORS.              .....Respondents
                                                              Through: Mr. Hemant Mehla, APP with SI
                                                                       Mukesh, P.S. Preet Vihar.
                                                                       Mr. Satyendra Kumar, Advocate for
                                                                       R-2 to 4.

                                    +           CRL.M.C. 3974/2024 & CRL.M.A. 15144/2024
                                                ELGIN ELECTRONICS PVT LTD               .....Petitioner
                                                             Through: Mr. Puneet Goel, Advocate.

                                                                                      versus

                                                STATE NCT OF DELHI AND ORS.              .....Respondents
                                                              Through: Mr. Hemant Mehla, APP with SI
                                                                       Mukesh, P.S. Preet Vihar.
                                                                       Mr. Satyendra Kumar, Advocate for
                                                                       R-2 to 4.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/08/2024 at 00:08:20
                                     +           CRL.M.C.                  3989/2024                 &        CRL.M.A.      15182/2024,   CRL.M.A.
                                                15183/2024
                                                ELGIN ELECTRONICS PVT LTD               .....Petitioner
                                                             Through: Mr. Puneet Goel, Advocate.

                                                                                      versus

                                                STATE NCT OF DELHI AND ORS.              .....Respondents
                                                              Through: Mr. Hemant Mehla, APP with SI
                                                                       Mukesh, P.S. Preet Vihar.
                                                                       Mr. Satyendra Kumar, Advocate for
                                                                       R-2 to 4.

                                    +           CRL.M.C. 3990/2024                                  &        CRL.M.A.      15199/2024,   CRL.M.A.
                                                15200/2024

                                                ELGIN ELECTRONICS PVT LTD               .....Petitioner
                                                             Through: Mr. Puneet Goel, Advocate.

                                                                                      versus

                                                STATE & ORS                                                                     .....Respondents
                                                                                      Through:                Mr. Hemant Mehla, APP with SI
                                                                                                              Mukesh, P.S. Preet Vihar.
                                                                                                              Mr. Satyendra Kumar, Advocate for
                                                                                                              R-2 to 4.
                                                CORAM:
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                      ORDER

% 27.08.2024

1. Learned counsel appearing for respondent Nos.2 to 4 seek time to file reply. Let the same be filed within six weeks with copy to the opposite counsel.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 00:08:20

2. List for arguments on 10.12.2024.

NEENA BANSAL KRISHNA, J AUGUST 27, 2024 rk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 00:08:21