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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(5)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)to be eligible to exercise the right of first refusal, the licencee shall comply with the conditions of the quarry licence, the Act and the Rules made thereunder till its expiry;