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[Cites 0, Cited by 0] [Section 749(2)] [Section 749] [Entire Act]

State of Jharkhand - Subsection

Section 749(2)(h) in Bihar Education Code, 1961

(h)It should state the financial resources of the institution which should be such as to make due provision for its continued maintenance; a reserve fund of rupees two thousand for a school and five thousand for a college has to be deposited in the joint names of the Secretary and the Principal by designation.