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[Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(3)(i) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(i)where the landowner refuses or is unwilling to receive the fair rent or refuses to give a receipt therefor.