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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Lakshadweep - Subsection

Section 34(2)(e) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(e)incase the Authority is satisfied on the basis of the submissions made that the complaint does not require any further inquiry it may dismiss the complaint;