National Green Tribunal
Shri Ninong Ering S/O Late Shri Daying ... vs Union Of India Ministry Of Environment ... on 15 February, 2021
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item No 3 Court No 1
BEFORE THE NATIONAL GREEN TRIBUNAL,
EASTERN ZONE BENCH, KOLKATA
Original Application No. 183/2017/EZ
Shri Ninong Ering
Applicant (s)
Versus
Union of India & Ors.
Respondent(s)
Date of Hearing: 15.02.2021 Matter Stands adjourned to: 10.03.2021