Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Madras Presidency - Subsection Section 92(1) in Madras Estates Land Act, 1908 (1)The distrainer shall, within fifteen days from the date of the distraint, apply to the sale officer for the sale of the property specified in the list or description mentioned in section 79.
