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State of Uttarakhand - Section

Section 88 in Uttarakhand Panchayati Raj Act, 2016

88. Constitution and reconstitution of Zila Panchayats.

- The State Government shall arrange for the constitution or reconstitution of the Zila Panchayat before the expiry of the term of the existing Zila Panchayat, if any or whenever otherwise required for the purposes of this Act.