Section 58(9)(b) in Tamil Nadu Pension Rules, 1978

[Cites 0, Cited by 0] [Section 58(9)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(9)(b) in Tamil Nadu Pension Rules, 1978

(b)The Audit Officer, while issuing the authorization shall retain one copy of such calculation sheet for his office record and forward the remaining such three certified copies to that calculation sheet to each of the following persons, namely;-

(i)The pensioner along with the pensioner's half of Pension Payment Order;

(ii)The Pension Disbursing Officer, and

(iii)The Head of the Department or pension sanctioning authority, as the case may be.

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State of Tamilnadu - Subsection

Section 58(9)(b) in Tamil Nadu Pension Rules, 1978