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Central Administrative Tribunal - Delhi

Hon Ble Mr. A.K.Bhardwaj vs North Delhi Municipal Corporation on 13 April, 2015

      

  

   

 		CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH
OA 1207/2013
MA 2130/2013
New Delhi this the 13th day of April, 2015
	Honble Mr. A.K.Bhardwaj, Member (J)
	K.Ganesh,
S/o Late Sh. Kunjan,
R/O H.No.E-181,
Erstwhile J.J.Colony, Now known as Budh Nagar,
Near Inder Puri,
New Delhi-110012.					          Applicant

(Present None )
VERSUS
	North Delhi Municipal Corporation,
Through its Commissioner,
SPM Civic Centre, Minto Road,
Near Ramlila Ground,
New Delhi.							      Respondent

	(Present None)

O R D E R (ORAL)

There was no appearance on behalf of the applicant on 27.08.2014, 9.10.2014, 17.10.2014, 17.11.2014 and 14.01.2015. On 16.03.2015, a representative of CAT Bar Association (PB) appeared only because the Lawyers had abstained from work. It appears that the applicant is no longer interested to pursue the matter. The OA is accordingly dismissed for default and non prosecution.

(A.K.Bhardwaj) Member (J) sk ..