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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4) in Protection of Plant Varieties and Farmers' Rights Rules, 2003

(4)The Authority shall within such intervals as it thinks appropriate publish a list of varieties registered as well as renewed under the Act with the particulars of the period of registration, name and address of right holders periodically in its journal [***] [Omitted 'and in the Official Gazette' by Notification No. G.S.R. 863(E), dated 20.11.2019.].