[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 8 in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977
8.
The registration certificate shall be granted or renewed on payment of the following fee for a year or part thereof :| For sale of motor spirit or diesel oil or both in depots byoil companies. | .. | Rs. 500 per annum |
| For sale of motor spirit or diesel oil or both through pumps. | .. | Rs. 250 per annum |
| For sale of motor spirit or diesel oil or both in drums ortins. | .. | Rs. 50 per annum |
| For sale or purchase of alcohol. | .. | Rs. 50 per annum |