Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 16(2)] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(2)(ii) in The Himachal Pradesh Municipal Corporation Act, 1994

(ii)if such question arises after the election process is over, by the Director.