Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(13)] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(13)(iv) in First Statutes of the University of Udaipur (iv)The following procedure shall be followed in respect of the polling to be conducted at the polling booths;