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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(r) in The Right of Children to Free and Compulsory Education Act, 2009

(r)the allowances and other terms and conditions of appointment of Members of the State Advisory Council under sub-section (3) of section 34.