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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(5) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(5)The Commission may direct payment to the officer or person appointed to represent the consumersÂ’ interest such fees, costs and expense by such of the parties in the proceedings as the Commission may consider appropriate.