Delhi High Court - Orders
Tirupati Building And Office Pvt. Ltd vs Delhi Development Authority on 12 September, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 287/2016 & I.A. 6838/2016 -Stay
TIRUPATI BUILDING AND OFFICE PVT. LTD ..... Petitioner
Through: Mr. Gaurav Sarin, Mr. Charul Sarin
and Mr. Harish Kumar, Advs.
versus
DELHI DEVELOPMENT AUTHORITY ..... Respondent
Through: Mr. Dayan Krishnan, Sr. Adv. with
Ms. Chand Chopra, Mr. Sukhrit Seth, Mr. Shridhar
Kale and Ms. Neha Bhupathiraja, Advs. for D-
1/DDA.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 12.09.2023
1. Taking into account that the Court is in the midst of hearing a part heard matter, it is not possible to take up the matter for disposal today.
2. List on 10.01.2024.
REKHA PALLI, J SEPTEMBER 12, 2023 acm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:30:53