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[Cites 0, Cited by 3] [Entire Act]

State of Jammu-Kashmir - Section

Section 1 in Jammu and Kashmir Tenancy Rules, 1970

1. Short title, extent and commencement

-(i) These rules maybe called the Jammu and Kashmir Tenancy Rules, 1970.
(ii)These shall come into force from the date of their publication in the Government Gazette.