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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(6) in Andhra Pradesh Electricity Reform Act, 1998

(6)As soon as practicable after making a final order, the Commission shall with respect to the final order, follow the procedure set but in clauses, (a) and (b) of sub-section (7) of section 28.