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Madhya Pradesh High Court

Ajay Kumar Verma vs The State Of Madhya Pradesh on 26 June, 2019

1 WP-7205-2019 The High Court Of Madhya Pradesh WP-7205-2019 (AJAY KUMAR VERMA Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 26-06-2019 Shri Amit Puri, Advocate for the petitioner. On the request of learned counsel for the petitioner, list this petition along with WP No.7217/2019.

(NANDITA DUBEY) JUDGE jk Digitally signed by JITIN KUMAR CHOURASIA Date: 26/06/2019 16:25:36