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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(e) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(e)the validity of certificate of registration, the form of, and conditions attached to, certificate of registration under sub-section (4) of section 51 ;