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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Rajeev Kumar Kaundal vs . State Of H.P. & Ors. on 11 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Rajeev Kumar Kaundal vs. State of H.P. & Ors. CWP No. 4526 of 2022 .

11.01.2023 Present: Mr. Rajesh Kumar Parmar, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General, with Mr. Yashwardhan Chauhan, Senior Additional Advocate General, Mr. Y.P.S. Dhaulta, Additional Advocate General and Mr. J.S. Guleria, Deputy Advocate General, for the respondents-State.

Mr. Vir Bhadur Verma, CGSC, for respondent No.5.

Mr. Vinay Kuthiala, Senior Advocate, Ms. Vandana Kuthiala, Advocate, for respondent No.6.

Mr. Shrawan Dogra, Senior Advocate, with Mr. Tejasvi Dogra, Advocate, for respondent No.7.

Mr. Pawan Sharma, Advocate, for respondent No.8.

Mr. Sunil Mohan Goel, Advocate, for respondent No.9.

Mr. Anirudh Sharma, Advocate, for respondent No.10.

Mr. Anirudh Sharma, Advocate, has put in appearance on behalf of respondent No.10.

Reply on behalf of respondent Nos. 5, 6 and 10 not filed. Let the needful be done within a period of six weeks.

List on 22.03.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 11, 2023 (Vinod) ::: Downloaded on - 12/01/2023 20:32:34 :::CIS