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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(e) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(e)The authority of whom the appeal shall be under sub-section (3) of Section 4;