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Punjab-Haryana High Court

Jeetram And Others vs State Of Haryana And Another on 26 May, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                       R.F.A. NO. 505 OF 2004 (O & M)
                                       (L.A.C. NO. 180 OF 2001/2002)

Jeetram and others
                                                      .........Appellants
                     Versus

State of Haryana and another
                                                    ...........Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL


Present : Mr. Sunil Panwar, Advocate
          for the appellants

         Mr. Ashish Gupta, Assistant Advocate General, Haryana


RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2873 of 2002, titled as Roop Chand and others Versus State of Haryana and others.




26.5.2011                                         (RAJESH BINDAL)
aj                                                     JUDGE