Punjab-Haryana High Court
Jeetram And Others vs State Of Haryana And Another on 26 May, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 505 OF 2004 (O & M)
(L.A.C. NO. 180 OF 2001/2002)
Jeetram and others
.........Appellants
Versus
State of Haryana and another
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Sunil Panwar, Advocate
for the appellants
Mr. Ashish Gupta, Assistant Advocate General, Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2873 of 2002, titled as Roop Chand and others Versus State of Haryana and others.
26.5.2011 (RAJESH BINDAL) aj JUDGE