Tripura High Court
Party Name : Smriti Kana Laskar vs The State Of Tripura & Ors on 13 April, 2017
Case No :WP(C) 0000920/2016 Party Name : SMRITI KANA LASKAR Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE STALAPATRA Mr. T. D. Majumder, learned G.A. appearing for the respondents has submitted that the
respondents have already filed the reply.
List this matter on 12.05.2017 when there shall be an initiative to hear the matter finally.
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