Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 36 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

36.

Extension of service shall be granted in special circumstances that shall be determined by the State Government.If the age of superannuation of a Group 'C' or Group 'D' employee falls between a month after the first date of the month, he shall continue till the end of the month and in the case of first date of month the last date of the previous month shall be his date of superannuation.