Bombay High Court
Citizens Action Group (Cag) vs Union Of India And 9 Ors on 13 March, 2020
Author: N. R. Borkar
Bench: N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 81 OF 2019
Citizens Action Group (cag) ....Petitioner
V/S
Union Of India And 9 Ors ....Respondent
Eknath Dhokale And Sonal Hemant Mishal For Petitioner Amogh Singh a/w D.P.Singh For Respondent no. 1 & 2. P.H.Kantharia, GP For Respondent Nos. 3 to 5.
CORAM : THE ACTING CHIEF &
N. R. BORKAR, JJ
DATE : 13th March, 2020
P.C. :
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