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Bombay High Court

Citizens Action Group (Cag) vs Union Of India And 9 Ors on 13 March, 2020

Author: N. R. Borkar

Bench: N. R. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     PUBLIC INTEREST LITIGATION NO. 81 OF 2019

 Citizens Action Group (cag)                              ....Petitioner
             V/S
 Union Of India And 9 Ors                              ....Respondent

Eknath Dhokale And Sonal Hemant Mishal For Petitioner Amogh Singh a/w D.P.Singh For Respondent no. 1 & 2. P.H.Kantharia, GP For Respondent Nos. 3 to 5.


        CORAM :                THE ACTING CHIEF &
                               N. R. BORKAR, JJ
      DATE :                   13th March, 2020
 P.C. :

Stand over to 15/04/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 13/03/2020 ::: Downloaded on - 14/03/2020 09:04:09 :::