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Gauhati High Court

Makib Ali vs The Union Of India And 6 Ors on 7 March, 2022

Bench: Chief Justice, Soumitra Saikia

                                                                 Page No.# 1/25

GAHC010161122021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5423/2021

         MAKIB ALI
         S/O LATE MAJNU ALI, VILL-MADULIJHAR, P.O.-CHAKCHAKA VIA
         SORBHOG, P.S.-SORBHOG, P.S.-SORBHOG, DIST-BARPETA (ASSAM), PIN-
         781317


         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY THE SECRETARY, MINISTRY OF AGRICULTURE, KRISI
         BHAWAN, NEW DELHI-110001

         2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
          REPRESENTED BY THE SECRETARY
          ICAR
          KRISI BHAWAN
          NEW DELHI-110001

         3:THE DIRECTOR GENERAL
          INDIAN COUNCIL OF AGRICULTURAL RESEARCH
          KRISI BHAWAN
          NEW DELHI-110001

         4:THE DIRECTOR
          INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
         REGION
          UMROI ROAD
          UMIAM
          MEGHALYA
          PIN-793103

         5:THE DIRECTOR
          CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
          NILGANJ
                                                                     Page No.# 2/25

             BARRACKPORE
             KOLKATA
             WEST BENGAL
             PIN-700120

            6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
             CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
             NILGANJ
             BARRACKPORE
             KOLKATA
            WEST BENGAL
             PIN-700120

            7:THE SCIENTIST IN CHARGE
             REMIE RESEARCH STATION
             (CRIJAF-ICAR)
            VILL-KAMARGAON
             P.O.-SORBHOG
             DIST-BARPETA
            ASSAM
             PIN-78131

Advocate for the Petitioner   : MR. K R PATGIRI

Advocate for the Respondent : ASSTT.S.G.I.




             Linked Case : WP(C)/6522/2021

            MATIN ALI
            S/O LATE MAHAMMAD ALI
            VILL. DEKARBARI (TENGAGAON)
            P.O. AMGURI VIA SORBHOG
            P.S. SORBHOG
            DIST. BARPETA (ASSAM)
            PIN 781317


             VERSUS

            THE UNION OF INDIA AND 6 ORS
            REPRESENTED BY THE SECRETARY
            MINISTRY OF AGRICULTURE
            KRISI BHAWAN
                                                                 Page No.# 3/25

NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-110001

3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
NEW DELHI-110001

4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALYA
PIN-793103

5:THE DIRECTOR
CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

 7:THE SCIENTIST IN CHARGE
 REMIE RESEARCH STATION
(CRIJAF-ICAR)
 VILL-KAMARGAON
 P.O.-SORBHOG
 DIST-BARPETA
 ASSAM
 PIN-781317
 ------------
 Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
                                                        Page No.# 4/25




Linked Case : WP(C)/6766/2021

NASER ALI
S/O LATE ABRA ALI
VILL- DEKARGAON (TENGAGAON)
P.O. AMGURI VIA SORBHOG

P.S. SORBHOG
DIST. BARPETA
ASSAM
PIN-781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISHI BHAWAN
NEW DELHI-110001.

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH

REP. BY THE SECRETARY
ICAR
KRISI BHAWAN

NEW DELHI-110001.
3:THE DIRECTOR GENERAL

INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISHI BHAWAN
 NEW DELHI-110001.

4:THE DIRECTOR

INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX
 FOR NEH REGION
 UMROI ROAD
 UMIAM MEGHALAYA
 PIN-793103.

5:THE DIRECTOR

CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
                                                        Page No.# 5/25

NILGANJ BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120.

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120.

7:THE SCIENTIST IN CHARGE
REMISE RESEARCH STATION
(CRIJAF-ICAR)
VILL- KAMAGAON
P.O. SORBHOG

DIST. BARPETA
ASSAM
PIN-781317
------------
Advocate for : MR. K R PATGIRI
Advocate for : SC
ICAR appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/6809/2021

PEMO BALA DAS
W/O LT JAYDEV DAS
VILL DURAMARI
PO DURAMARI VIA SORBHOG
DIST BARPETA (ASSAM)
PIN 781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REP BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:THE INDIAN COUNCIL OF AGRICULTURE
                                                        Page No.# 6/25

REP BY- SECRETARY
ICAR
KRISI BHAWAN
NEW DELHI-110001

 3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISHI BHAWAN
 NEW DELHI-110001

 4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
 UMROI ROAD
 UMIAM
 MEGHALAYA
 PIN 793103

5:THE DIRECTOR
CENTRAL RESEARCH INSTITURE OF JUTE AND ALLIED FIBERS
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN 700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN 700120

7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION
(CRIJAF-ICAR)
VILL KAMARGAON
PO SORBHOG
DIST BARPETA
ASSAM
------------
Advocate for : MR. K R PATGIRI
Advocate for : SC
ICAR appearing for THE UNION OF INDIA AND 6 ORS
                                                        Page No.# 7/25

Linked Case : WP(C)/5736/2021

RAHIM ALI
S/O LATE MD. MAHIM UDDIN SEIKH
VILL- TENGAGAON (DEKARBARI)
P.O.-AMGURI
VIA SORBHOG
P.S.-SORBHOG
DIST- BARPETA
ASSAM
PIN-781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-110001

3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
NEW DELHI-110001
4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALYA
PIN-793103

5:THE DIRECTOR
CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
                                                                 Page No.# 8/25

NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

 7:THE SCIENTIST IN CHARGE
 REMIE RESEARCH STATION
(CRIJAF-ICAR)
 VILL-KAMARGAON
 P.O.-SORBHOG
 DIST-BARPETA
 ASSAM
 PIN-781317
 ------------
 Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/237/2022

NANDA DAS
S/O LATE MOJA RAM DAS
VILL- NIZ DAMAKA
P.O.-SORBHOG
P.S.-SORBHOG
DIST- BARPETA (ASSAM)
PIN-781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-110001

3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
                                                                 Page No.# 9/25

NEW DELHI-110001

4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALAYA
PIN-793103

5:THE DIRECTOR
CENTRLA RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMN. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL-KAMARGAON
P.O.-SORBHOG
DIST-BARPETA
ASSAM
PIN-781317
------------
Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/7008/2021

JAGANATH DAS
S/O- LATE MUSI DAS
 VILL- KAMARGAON
 P.O- KAMARGAON VIA SORBHOG
 PS-SORBHOG

DIST- BARPETA
                                                               Page No.# 10/25

PIN-781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-01

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REP. BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-01

 3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISHI BHAWAN
 NEW DELHI-01

 4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURAL RESEARCH COMPLEX FOR NEH
REGION
 UMROI ROAD
 UMIAM
 MEGHALAYA
 PIN- 793103

5:THE DIRECTOR
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMIN. 2))
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120
------------
Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I appearing for THE UNION OF INDIA AND 6 ORS
                                                        Page No.# 11/25




Linked Case : WP(C)/6981/2021

LAKHI KANTA NATH
S/O- LATE KHALL RAM NATH
VILL- SUKANJANI
P.O- DURAMARI VIA SARBHOG
P.S- SARBHOG
DIST BARPETA
PIN- 781317
ASSAM


VERSUS

THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REP. BY THE SECRETARY
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISI BHAWAN
 NEW DELHI -110001

 3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISI BHAWAN
 NEW DELHI-110001

 4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 COMPLEX FOR NEH REGION
 UMROI ROAD
 UMIAM
 MEGHALAYA
 PIN-793103

5:THE DIRECTOR
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
                                                        Page No.# 12/25

PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMIN.2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL- KAMARGAON
P.O- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
------------
Advocate for : MR. K R PATGIRI
Advocate for : SC
ICAR appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/7072/2021

RINA BALA DAS
W/O- LATE GURUPRASAD DAS
VILL- KAMARGAON
PO- KAMARGAONVIA SORBHOG
PS- SORBHOG
DIST- BARPETA(ASSAM)
PIN- 781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISHI BHAWAN
NEW DELHI-110001

2:THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
 ICAR
 KRISHI BHAWAN
 NEW DELHI-110001
                                                        Page No.# 13/25

 3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISHI BHAWAN
 NEW DELHI-110001

 4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURAL RESEARCH COMPLEX FOR NEH
ROAD
 UMROI ROAD
 URIAM
 MEGHALAYA
 PIN-793103

5:THE DIRECTOR
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBERS
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION
(CRIJAF-ICAR)
VILL- KAMARGAON
PO SORBHOG
DIST- BARPETA
ASSAM- PIN- 781317
------------
Advocate for : MR. K R PATGIRI
Advocate for : SC
ICAR appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/5449/2021

BHADRESWAR CHOUDHURY
S/O LATE DHARMESWAR CHOUDHURY
VILL-KAMARGOAN/SUKANJINI
                                                       Page No.# 14/25

P.O.-KAMARGAON VIA SORBHOG
P.S.-SORBHOG
DIST-BARPETA (ASSAM)
PIN-781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-110001

3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
NEW DELHI-110001

4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALYA
PIN-793103

5:THE DIRECTOR
CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120
                                                                Page No.# 15/25

 7:THE SCIENTIST IN CHARGE
 REMIE RESEARCH STATION
(CRIJAF-ICAR)
 VILL-KAMARGAON
 P.O.-SORBHOG
 DIST-BARPETA
 ASSAM
 PIN-781317
 ------------
 Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/6395/2021

MANOHAR DAS
S/O LATE KHARGESWAR DAS
VILL SUKANJANI
P.O. DURAMARI VIA SORBHOG
P.S. SORBHOG
DIST. BARPETA
ASSAM
PIN 781317.


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-110001

3:THE DIRECTOR GENERAL

INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISI BHAWAN
 NEW DELHI-110001

4:THE DIRECTOR
                                                        Page No.# 16/25

INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
 UMROI ROAD
 UMIAM
 MEGHALAYA
 PIN 793103

5:THE DIRECTOR

CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN 700120.

6:THE ASSTT. ADMINISTRATIVE OFFICE (ADM.2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN 700120.

7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL- KAMARGAON
P.O.-SORBHOG
DIST.-BARPETA
ASSAM
PIN 781317.
------------
Advocate for : MR. K R PATGIRI
Advocate for : SC
ICAR appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/5546/2021

BIREN BARUA
S/O LATE KAMESWAR BARUA
VILL-DURAMARI
P.O.-DURAMARI VIA SORBHOG
P.S.-SORBHOG
DIST-BARPETA (ASSAM)
PIN-781317
                                                       Page No.# 17/25


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-110001

3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
NEW DELHI-110001

4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALYA
PIN-793103

5:THE DIRECTOR
CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

 7:THE SCIENTIST IN CHARGE
 REMIE RESEARCH STATION
(CRIJAF-ICAR)
 VILL-KAMARGAON
                                                                Page No.# 18/25

P.O.-SORBHOG
DIST-BARPETA
ASSAM
PIN-781317
------------
Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/5270/2021

JAGANATH DAS
S/O LATE RATAN CHANDRA DAS
 VILL-DAKSHIN GANAKGARI
 P.O.-SORBHOG
 P.S.-SORBHOG
 DIST-BARPETA (ASSAM)
 PIN-781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-110001

3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
NEW DELHI-110001
4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALAYA
PIN-793103

5:THE DIRECTOR
                                                                Page No.# 19/25

CENTRLA RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMN. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

 7:THE SCIENTIST IN CHARGE
 REMIE RESEARCH STATION
(CRIJAF-ICAR)
 VILL-KAMARGAON
 P.O.-SORBHOG
 DIST-BARPETA
 ASSAM
 PIN-781317
 ------------
 Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/6969/2021

ATUL DAS
S/O- LATE NAKUL DAS
VILL- SUKANJANI
P.O- DURAMARI VIA SARBHOG
P.S- SARBHOG
DIST- BARPETA
PIN- 781317
ASSAM


VERSUS

THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-01
                                                                Page No.# 20/25


2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REP. BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-01

 3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISI BHAWAN
 NEW DELHI-01

 4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 COMPLEX FOR NEH REGION
 UMROI ROAD
 UMIAM
 MEGHALAYA
 PIN- 793103

5:THE DIRECTOR
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN- 700120

 6:THE ASSTT. ADMINISTRATIVE OFFICER
(ADMIN.2) CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
 NILGANJ
 BARRACKPORE
 KOLKATA
 WEST BENGAL
 PIN- 700120

7:THE SCIENTIST IN CHARGE
REMIE RESEARCH STATION
(CRIJAF- ICAR)
VILL- KAMARGAON
P.O-SORBHOG
DIST- BARPETA
PIN-781317
ASSAM.
------------
Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
                                                        Page No.# 21/25



Linked Case : WP(C)/6668/2021

TULOSI UZIR @ TULSI BALA UZIR
W/O. LT. PILEN UZIR
VILL. SUKANJANI
P.O. DURAMARI VIA SORBHOG
P.S. SORBHOG
DIST. BARPETA
ASSAM
PIN-781317.


VERSUS

THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001.

2:THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REP. BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-110001.

3:THE DIRECTOR GENEERAL

INDIAN COUNCIL OF AGRICULTURAL RESEARCH
 KRISHI BHAWAN
 NEW DELHI-110001.
 4:THE DIRECTOR

INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
 UMROI ROAD
 UMIAM
 MEGHALAYA
 PIN-793103.

5:THE DIRECTOR

CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBERS
NILGANJ
BARACKPORE
KOLKATA
                                                        Page No.# 22/25

WEST BENGAL
PIN-700120.

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120.

7:THE SCIENTIST IN CHARGE

REMIE RESEARCH STATION
(CRIJAF-ICAR)
VILL. KAMARGAON
P.O. SORBHOG
DIST. BARPETA
ASSAM
PIN-781317.
------------
Advocate for : MR. K R PATGIRI
Advocate for : SC
ICAR appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/5723/2021

MD. ASGAR ALI
S/O LATE AHMED ALI
VILL- DEKARBARI (TENGAGAON)
P.O.-AMGURI VIA SORBHOG
P.S.-SORBHOG
DIST- BARPETA (ASSAM)
PIN-781317


VERSUS

THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-110001

2:INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REPRESENTED BY THE SECRETARY
                                                                Page No.# 23/25

ICAR
KRISI BHAWAN
NEW DELHI-110001

3:THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISI BHAWAN
NEW DELHI-110001

4:THE DIRECTOR
INDIAN COUNCIL OF AGRICULTURE RESEARCH COMPLEX FOR NEH
REGION
UMROI ROAD
UMIAM
MEGHALYA
PIN-793103

5:THE DIRECTOR
CENRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2)
CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBRES
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN-700120

 7:THE SCIENTIST IN CHARGE
 REMIE RESEARCH STATION
(CRIJAF-ICAR)
 VILL-KAMARGAON
 P.O.-SORBHOG
 DIST-BARPETA
 ASSAM
 PIN-781317
 ------------
 Advocate for : MR. K R PATGIRI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/7001/2021
                                                       Page No.# 24/25


KANCHAN DAS
W/O- LATE KANAK DAS
VILL- SUKANJANI
P.O- DURAMARI VIA SARBHOG

P.S SORBHOG
 DIST- BARPETA

PIN 781317
ASSAM


VERSUS

THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY
MINISTRY OF AGRICULTURE
KRISI BHAWAN
NEW DELHI-01

2:THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH
REP. BY THE SECRETARY
 ICAR
 KRISI BHAWAN
 NEW DELHI-01

 3:THE DIRECTOR GENERAL
INDIAN COUNCI OF AGRICULTURAL RESEARCH

KRISI BHAWAN
NEW DELHI-01

 4:THE DIRECTOR
INDIAN COUNCI OF AGRICULTURAL RESEARCH
 COMPLEX FOR NEH REGION
 UMROI ROAD
 UMIAM
 MEGHALAYA
 PIN-793103

5:THE DIRECTOR
CENTRAL RESEARCH INSTITUTEOF JUTE AND ALLIED FIBERS
NILGANJ
BARRACKPORE
KOLKATA
WEST BENGAL
PIN- 700120
                                                                           Page No.# 25/25

           6:THE ASSTT. ADMINISTRATIVE OFFICER (ADMIN. 2))
           CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED FIBERS
           NILGANJ
           BARRACKPORE
           KOLKATA
           WEST BENGAL
           PIN- 700120

           7:THE SCIENTIST IN CHARGE
           REMIE RESEARCH STATION (CRIJAF-ICAR)

           VILL- KAMARGAON
           P.O- SORBHOG
           DIST- BARPETA
           ASSAM
           PIN- 781317
           ------------
           Advocate for : MR. K R PATGIRI
           Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

Date : 07.03.2022 Heard Mr. K.R. Patgiri, learned counsel for the petitioners. Since the SLP filed against the order of the Division Bench of this Court in a similar matter is listed before the Apex Court on 14.03.2022, these matters are adjourned.

Put up again on 21st March, 2022.

                          JUDGE                 CHIEF JUSTICE


Comparing Assistant