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State of Rajasthan - Section

Section 296 in Rajasthan Panchayati Raj Rules, 1996

296. Power to relax rules.

- On a reference by the Panchayat Samitis/Zila Parishads, concerned, in an exceptional case where the Administrative Department is satisfied that operation of the rules relating to age or regarding requirement of experience for recruitment, if any, causes undue hardship in any particular case of where the Government is of the opinion that it is necessary or expedient to relax any of the provisions of these rules with respect to age or experience of any person, it may, with the concurrence of the Department of Personnel and Administrative Reforms, relax the relevant provisions of these rules to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner, provided that such relaxation shall not be less favourable than the provisions already contained in these Rules.Posts in Ministerial and Subordinate Service Schedule - I
S.No Name of the post and Pay scale Source of Recruitment withpercentage Qualification and experience fordirect recruitment Promotion Remark
Direct Recruitment By Promotion Post from which promotion will beconsidered Qualification/Experience/forpromotion
1 2 3 4 5 6 7 8
1. Panchayat Extension Officer(1400-2600)   100.00%   V.L.W. Secretary Panchayat Five years experience on the postindicated in Col. 6  
[1-A [Inserted by Notification No. G.S.R. 29, dated 11.7.2013 (w.e.f. 30.12.1996).] Officer Assistant - 100% - U.D.C. Five years experience on the postmentioned in column 6 -]
2. [Clerk Grade-I] [Substituted 'U.D.C. Including U.D.C. cum-steno' by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).]   100.00%   [Clerk Grade-II] [Substituted 'L.D.C.' by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).] --do--  
3. [Clerk Grade-II] [Substituted 'L.D.C. (950-1680)' by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).] 85.00% 15.00% (i) [ Secondary of recognisedBoard.] [Substituted by the Rajasthan Panchayati Raj (Amendment) Rules, 2005: Rajasthan Gazette Extraordinary Part IV-C (I) dated 28.7.2005](ii) Typing speed of 20 and 25 words per minutes inHindi and English Typing respectively. Class IV Qualification as indicated in Col. 5  
4. V.LW-cum-Secretary 100.00%   [Graduate or qualification declaredequivalent thereto by the Government] [Substituted by the Rajasthan Panchayati Raj (Amendment) Rules, 2002: Rajasthan Gazette Extraordinary Part IV-C (I) dated 2.11.2002]     [xxx]
5. [ [Substituted by Notification No. G.S.R. 61, dated 29.8.2017 (w.e.f. 30.12.1996).] Teacher for Class I to V and VI to VIII(a) General Education Level-(i) Classes I to VLevel-(ii) Classes VI to VIII 100% by direct recruitment - Qualifications as laid down by the National Council for Teacher Education under the provisions of sub-Section (1) of Section 23 of the Right of Children to Free and Compulsory Education Act 2009 (Central Act. No. 35 of 2009), from time to time and must have passed the REET/RTET.Qualifications as laid down by the National Council for Teacher Education under the provisions of sub-section (1) of Section 23 of the Right of Children to Free and Compulsory Education Act, 2009 (Central Act No. 35 of 2009) from time to time.And(i) for the teacher of Social Science, the candidate must have passed graduation or equivalent examination with at least one subject as an optional subject from amongst History, Geography, Economics, Political Science, Sociology, Public Administration and Philosophy;(ii) for the teacher of Mathematics, the candidate must have passed graduation or equivalent examination with Mathematics as an optional subject;(iii) for the teacher of Science, the candidate must have passed graduation or equivalent examination with at least one subject as an optional subject from amongst Chemistry, Physics, Botany, Zoology, Micro-Biology. Bio-technology and Bio-chemistry;(iv) for the teacher of language, the candidate must have passed graduation or equivalent examination with the corresponding language as an optional subject;(v) the candidate who has graduated in Elementary Education (B.EI.Ed.) or BAB Ed./B.Sc.B.Ed., i.e. a candidate with the qualification of four years integrated course must also have passed the qualifying examination with the corresponding subject and(vi) must have passed the REET/RTET in the subject applying for.     -
(b) Special Education Level-(i) Classes I to VLevel-(ii) Classes VI to VIII   - Qualifications as laid down by the National Council for Teacher Education under the provisions of sub-Section (1) of Section 23 of the Right of Children to Free" and Compulsory Education Act 2009 (Central Act. No. 35 of 2009), from time to time and must have passed the REET/RTET.Qualifications as laid down by the National Council for Teacher Education under the provisions of sub-Section (1) of Section 23 of the Right of Children to Free and. Compulsory Education Act 2009 (Central Act No. 35 of 2009), from time to time.and(i) for the teacher of Social Science, the candidate must have passed graduation or equivalent examination with at least one subject as an optional subject from amongst History, Geography, Economics, Political Science, Sociology, Public Administration and Philosophy;(ii) for the teacher of Mathematics, the candidate mast have passed graduation or equivalent examination with Mathematics as an optional subject;(iii) for the teacher of Science, the candidate must have passed graduation or equivalent examination with at least one subject as an optional subject from amongst Chemistry, Physics, Botany, Zoology, Micro-Biology. Bio-technology and Bio-chemistry;(iv) for the teacher of language, the candidate must have passed graduation or equivalent examination with the corresponding language as an optional subject;(v) the candidate who has graduated in Elementary Education (B.EI.Ed.) or B.A.B. Ed./B.Sc.B.Ed., i.e. a candidate with the qualification of four years integrated course, must also have passed the qualifying examination with the corresponding subject; and(vi) must have passed the REET/RTET in the subject applying for.]      
6. Driver 90.00% 10.00% VIII Class pass possessing drivinglicense and having three years experience of driving light heavymotor vehicle Class IV Qualification as indicated in Col. 5  
[6A [Substituted by the Rajasthan Panchayati Raj (Amendment) Rules, 2006: Rajasthan Gazette Extraordinary Part IV-C (I) dated 10.7.2006] Hand Pump Mistry(2550-3200) PayScale No. 1 - - V Class pass with 3 months trainingunder TRYSEM programorFree lance hand pump repair havingexperience of 2 years in repairing of Hand Pump - - Post shall be filled in from HandPump Mistries regularized in Panchayat Samiti as per Govt. orderNo. F. 13 c 147)/Vidhi/Gravipa/High Court/94/3882, dt30.12.1995,]
7. [ [Substituted by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).] Class IV 100.00% - V Class pass - - -]