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Union of India - Section

Section 34 in The Spices Board Act, 1986

34. Delegation.

- The Board may, by general or special order in writing, delegate to the Chairman or any other member or to any officer of the Board, subject to such conditions and limitations if any, as may be specified in the order, such of its powers and functions under this Act (except the power under section 39) as it may deem necessary.