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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Central Provinces And Berar - Subsection

Section 5(2)(v) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(v)the filling of casual vacancies in the office of members or in the office of chairman or vice-chairman of a market committee;