Section 115WB(2)(viii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 115WB(2)(viii) in The Income Tax Act, 1961

(viii)[ being the expenditure by way of payment to any person of repute for promoting the sale of goods or services of the business of the employer,] [ Substituted by Act 22 of 2007, Section 38, for Clause (vii) (w.e.f. 1.4.2008).]

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Union of India - Subsection

Section 115WB(2)(viii) in The Income Tax Act, 1961