Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 250] [Entire Act] State of Gujarat - Subsection Section 250(a) in The Gujarat Provincial Municipal Corporations Act, 1949 (a)take measures for having the public streets watered at such time and seasons and in such manner as he shall think fit,
