Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 16 in The U.P. Minor Minerals (Concession) Rules, 1963 16. Restriction on determination of mining lease. - No lessee shall determine a mining lease except after giving a notice in writing of not less than six months to the State Government.
