Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(m) in Chhattisgarh Right of Youth to Skill Development Act, 2013 (m)To consider and pass such resolution on the annual report, the annual accounts and the financial estimates of the State Authority, as it may deem fit;
