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State of Andhra Pradesh - Section

Section 19 in The A.P. Poisons (Possession and Sale) Rules, 2016

19. Penalties.

- Any person who acts in contravention of these rules shall be liable for penalty under Section 6 of the Poison Act, 1919, (Act No.12 of 1919)Annexure to G.O. Ms. No.140, HM&FW (I.1) Department dated 10.11.2016