Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(3) in Orissa Minor Minerals Concession Rules, 2004 (3)No prospecting license or mining/quarry lease or quarry permit or auction of source shall be granted over areas involving historical, cultural, archaeological and scientific importance.
