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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Uttar Pradesh - Subsection

Section 46(2)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)if for any post a suitable person out of the officers and servants aforesaid is not available then appointment to the post may be made from outside under the provisions of this Act. [The suitability of such officers and servants shall be considered in the prescribed manner] [Inserted by Section 20 of U.P. Act No. 2 of 1963.];