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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Bihar - Subsection

Section 80(e) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(e)Tower cranes are sited in such a way that the loads on such cranes are not handled over any occupied premises, public through fares, railways or near power cables, other than construction works for which such cranes are used;