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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(d) in The Orissa Grama Rakshi Rules, 1969

(d)maintenance of village directory at the police-station for noting all relevant information in respect of each Beat as furnished by the Grama Rakshis; and