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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(iii) in The Statutes of the Punjabi University

(iii)If any category 'C' employee is permitted by the Vice- Chancellor to avail himself of the annual vacation, such employee may be allowed 10 days privilege leave in a year subject to the condition that total privilege leave inclusive of that admissible to an employee for not having availed of the annual University vacation did not exceed the maximum limit prescribed by the existing Statutes.