Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Land Licensed Cultivators Rules, 2012 1. Short title, and extent. (1)These Rules may be called "the Andhra Pradesh Land Licensed, Cultivators Rules, 2012."(2)They shall extend to the entire State of Andhra Pradesh.
