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[Cites 0, Cited by 2] [Entire Act]

State of Jammu-Kashmir - Section

Section 5 in Jammu and Kashmir Land Revenue Act, 1996

5. Power to vary limits and alter number of Tehsils, Districts and Provinces.

- The Government may, by notification, vary the limits of the Tehsil, Districts and Province into which the territories administrated by it are divided, and may, by notification, alter the number of those Tehsils, Districts and Provinces.