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[Cites 0, Cited by 0] [Section 0(7)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(7)(7) in UGC (Institutions Deemed to be Universities) Regulations, 2019

7.01.1Institutions Deemed to be Universities in Category-I & Category-II or ranked from 1-50 in the "Universities" category of current NIRF ranking shall submit their application to the Government by way of an Affidavit in the prescribed proforma for approval to start an Off-Campus Centre or, for issuance of Letter of Intent for setting up an Off-Campus Centre, as the case may be.