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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(v) in The Rajasthan State Cattle Fairs Act, 1963

(v)manner of imposition, assessment and collection of taxes and fees levied by this Act including the manner of recovery thereof by distress and sale: