Section 3(4)(i) in The Private Security Agencies Central Model Rules, 2006

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Union of India - Subsection

Section 3(4)(i) in The Private Security Agencies Central Model Rules, 2006

(i)Whether the applicant or the company earlier operated any Private Security Agency, either individually or in partnership of others and if so, the details thereof; and

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Union of India - Subsection

Section 3(4)(i) in The Private Security Agencies Central Model Rules, 2006