Punjab-Haryana High Court
Dalbara Singh @ Darbara Singh vs Darbara Singh @ Bara Singh @ Dalwara ... on 5 November, 2009
Author: Rajan Gupta
Bench: Rajan Gupta
CRM No. M-2849 of 2009 1
IN THE HIGH COURT FOR THE STATES OF PUNJAB &
HARYANA AT CHANDIGARH.
CRM No. M-2849 of 2009 (O&M)
Date of decision: 5.11.2009
Dalbara Singh @ Darbara Singh ...Petitioner
Versus
Darbara Singh @ Bara Singh @ Dalwara Singh ...Respondent
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: Mr. Ajay Pal Singh, Advocate, for the petitioner. Rajan Gupta, J (oral).
Learned counsel for the petitioner states that he be allowed to withdraw the present petition with liberty to prefer a revision before the Sessions court in the first instance.
In view of the statement made by learned counsel for the petitioners, this petition is dismissed as withdrawn with the liberty as aforesaid.
(RAJAN GUPTA) JUDGE November 05, 2009 'rajpal'