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Punjab-Haryana High Court

Dalbara Singh @ Darbara Singh vs Darbara Singh @ Bara Singh @ Dalwara ... on 5 November, 2009

Author: Rajan Gupta

Bench: Rajan Gupta

  CRM No. M-2849 of 2009                                1


     IN THE HIGH COURT FOR THE STATES OF PUNJAB &
               HARYANA AT CHANDIGARH.

                                 CRM No. M-2849 of 2009 (O&M)
                                 Date of decision: 5.11.2009

Dalbara Singh @ Darbara Singh                       ...Petitioner

                              Versus

Darbara Singh @ Bara Singh @ Dalwara Singh          ...Respondent

CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: Mr. Ajay Pal Singh, Advocate, for the petitioner. Rajan Gupta, J (oral).

Learned counsel for the petitioner states that he be allowed to withdraw the present petition with liberty to prefer a revision before the Sessions court in the first instance.

In view of the statement made by learned counsel for the petitioners, this petition is dismissed as withdrawn with the liberty as aforesaid.

(RAJAN GUPTA) JUDGE November 05, 2009 'rajpal'